Securities And Exchange Board Of India - Subsection
Section 27(1) in Securities and Exchange Board of India (Alternative Investment Funds) Regulations, 2012
(1)The Manager or Sponsor shall be required to maintain following records describing:(a)the assets under the scheme/fund;(b)valuation policies and practices;(c)investment strategies;(d)particulars of investors and their contribution;(e)rationale for investments made.
