Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 23 in Assam Tax Reimbursement for Eligible Tourism Units Scheme, 2018 23. Any other plant and machinery that is critical and directly connected to hotel Industry. The Assam Tax Reimbursement For Eligible Tourism Units Scheme, 2018Annexure -1Application Form For Grant of Eligibility Certificate[Para 5(1)]
