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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Goa - Subsection

Section 9(5) in The Goa Lokayukta Act, 2011

(5)Notwithstanding anything contained in the above sub-sections or any other provisions of this Act, the Lokayukta or Upa-Lokayukta, as the case may be, may investigate any allegation against any person, a public functionary in so far as he considers necessary so to do for the purpose of its investigation into any allegation against a public functionary.