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[Cites 0, Cited by 0] [Section 80(2)] [Section 80] [Entire Act]

State of Madhya Pradesh - Subsection

Section 80(2)(n) in The M.P. Vanijyik Kar Adhiniyam, 1994

(n)the manner in which, the extent to which, the person to whom and the conditions subject to which the refund shall be made under Section 39;