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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Maharashtra - Subsection

Section 12(3) in The Maharashtra Irrigation (Pimpri Water Supply) Rules, 1964

(3)In cases falling under sub-rule (1), there shall be charged for each additional stand-post, tap or other method of draw-off from the same attachment the same rates provided for in sub-rule (1).