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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Uttar Pradesh - Subsection

Section 22(xii) in Doctor Ram Manohar Lohiya National Law University Uttar Pradesh Act, 2005

(xii)to award stipends, scholarship, medals and prizes and to make other awards in accordance with the regulations and such other conditions as may be attached to the awards;