Section 51 in The Jharkhand Agricultural Produce Markets Rules, 2000
51. Resignation by Vice-Chairman or Member.
- [The Vice-Chairman or any member of the Market Committee shall resign his office by a written application to the Managing Director of the Board. No such resignation shall take effect until it is accepted by him.] [Substituted by G.S.R. 12A dated 26.9.1993.]
