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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Rajasthan - Subsection

Section 7(1) in Rajasthan Civil Services (Special Selection and Special Conditions of Service for Appointment of persons in the Engineering Cell) Rules, 2012

(1)The post enumerated in Schedule-I shall be held by a person so appointed for a tenure ordinarily not exceeding three years which may be extended by the Appointing Authority for further term not exceeding one year at a time but the total tenure at a stretch shall not exceed five years in any case:Provided that a person may on his/her will again apply for appointment to the Cell after completion of his/her tenure.