Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Central Information Commission

Mr. Mohammed Mahtab Alam vs Banking Division on 26 April, 2010

                                 dsUnzh; lwpuk vk;ksx
                           Central Information Commission
                  Dyc Hkou] utnhd Mkd[kkuk/ Club Building, Near Post Office
                          iqjkuk ts-,u-;w- ifjlj / Old J.N.U. Campus
                         ubZ fnYyh ­ 110067 / New Delhi - 110067
                                    (Ph:  011­2616 0943)
                                        *****
                                                         No.CIC/SM/C/2009/001461


                                                                                     
                                                               Dated: 26 April 2010



Name of the Complainant              :     Shri Mohammed Mahtab Alam
                                           Stadium Road,
                                           Ward No.22, Madhubani,
                                           Bihar - 847 212.


Name of the Public Authority         :     The Central Public Information Officer
                                           Indian Overseas Bank,
                                           Central Office, P.B.No. 3765,
                                           763, Anna Salai, Chennai - 600 002.


                                           The First Appellate Authority
                                           Indian Overseas Bank,
                                           Central Office, P.B.No. 3765,
                                           763, Anna Salai, Chennai - 600 002.

                                         ORDER

Background:

Shri Mohammed Mahtab Alam of Bihar filed an RTI application with the  CPIO of Indian Overseas Bank, Chennai, on 5 August 2009. The PIO replied to  his RTI­application vide his letter dated 2 September 2009. Not satisfied with  the information supplied by the CPIO, the Applicant approached the Central  Information Commission in a complaint whereas he was required to approach  the first Appellate Authority in an appeal.   Decision:
2. On going through the complaint, it was observed that the Appellant did  not utilize the channel of first Appellate Authority. The Commission has decided  to   treat  this  application  as  a  first  appeal  and  to   remand  this  appeal  to   first  Appellate Authority, Indian Overseas Bank, Chennai, who is directed to dispose  of the appeal of Shri Mohammed Mahtab Alam within twenty working days from  the   date   of   receipt   of   this   decision,   under   intimation   to   Shri   Vijay   Bhalla,  Assistant Registrar, Central Information Commission. If the Complainant is not  satisfied with the orders of the first  Appellate Authority, he/she  will be free to  move a second appeal before us as per Sec 19 (3) of the Right to Information  (RTI) Act.
3. The Commission ordered accordingly.

(Satyananda Mishra) Information Commissioner Authenticated true copy:

(Vijay Bhalla) Assistant Registrar Cc:
1.   Shri Mohammed Mahtab Alam, Stadium Road, Ward No.22, Madhubani, Bihar - 847 212.
2.   The Central Public Information Officer, Indian Overseas Bank, Central Office, P.B.No.  3765, 763, Anna Salai, Chennai - 600 002.
3.   The First Appellate Authority, Indian Overseas Bank, Central Office, P.B.No. 3765, 763,  Anna Salai, Chennai - 600 002.