Section 12(2)(ix) in The Nirma University of Science and Technology Act, 2003

[Cites 0, Cited by 0] [Section 12(2)] [Section 12] [Entire Act]

State of Gujarat - Subsection

Section 12(2)(ix) in The Nirma University of Science and Technology Act, 2003

(ix)to delegate any of its powers to the Director, Deans, Executive Registrar, or any other officer, employee or authority of the University or to committee appointed by it; and

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State of Gujarat - Subsection

Section 12(2)(ix) in The Nirma University of Science and Technology Act, 2003