Section 40(2) in The Tamil Nadu Agricultural Produce Marketing (Regulation) Rules, 1991
(2)Notwithstanding anything contained in sub-rule (1), the 1 lead of market may, at any time, before the expiry of the period specified in sub-rule ask the trader to remove the agricultural produce stored by him within a time specified therein, if it is considered expedient to do so in the interest of the market committee.
