Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2053] [Entire Act] Union of India - Section Section 11 in The Indian Penal Code, 1860 11. “Person”.— The word “person” includes any Company or Association or body of persons, whether incorporated or not.
