Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 12] [Entire Act] State of Uttar Pradesh - Section Section 5 in Uttar Pradesh Muslim Waqfs Act, 1960 5. An Additional Commissioner of Waqfs or an Assistant Commissioner of Waqfs shall exercise all the powers and perform all the duties which under this Act have been conferred or enjoined upon the Commissioner.
