Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 64A] [Entire Act] State of West Bengal - Subsection Section 64A(d) in The Court Of Wards Act, 1879 (d)by posting such notice on the notice boards in the offices of the Collector and of the Judge of the district in which the place named in the notice is situate.