Madhya Pradesh High Court
M/S. Hp Biodiesel vs M/S. Gavyinath Group Bio Diesel Selling ... on 2 July, 2019
1 AC-116-2018 The High Court Of Madhya Pradesh AC-116-2018 (M/S. HP BIODIESEL Vs M/S. GAVYINATH GROUP BIO DIESEL SELLING CENTRE) 4 Jabalpur, Dated : 02-07-2019 As a last indulgence to the learned counsel for the applicant, list the case on 10.07.2019.
It is made clear that no further adjournment shall be given on the next date of hearing.
(SUBODH ABHYANKAR) JUDGE Vikram Digitally signed by VIKRAM SINGH Date: 09/07/2019 16:15:44