Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Himachal Pradesh - Section Section 20 in Himachal Pradesh Board of School Education Act, 1968 20. Vice-Chairman. - The Director of Education, Himachal Pradesh, shall be the ex-officio Vice-Chairman of the Board.
