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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Punjab - Subsection

Section 17(6) in The Punjab School Education Board Act, 1969

(6)prescribe conditions for [affiliation] [Substituted by Punjab Act 10 of 1987.] of institutions in terms of teachers and their qualifications, curriculum, equipment, buildings, and other educational facilities;