Securities And Exchange Board Of India - Subsection
Section 23(1)(i) in Securities and Exchange Board of India (Foreign Portfolio Investors) Regulations, 2014
(i)[] [Renumbered 'h' by Notification No.SEBI/LAD-NRO/GN/2018/05, dated 5.4.2018 (w.e.f. 7.1.2014).] provide such declarations and undertakings as required by the designated depository participant; and