Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Jammu-Kashmir - Subsection Section 9(a) in The Jammu and Kashmir Electricity Act, 1997 (1940 A.D.) (a)vary the terms and conditions upon which and the periods on the expiration of which, the licensee shall be bound to sell his undertaking ; or
