Section 10(i) in Andhra Pradesh Colleges of Education (Regulation of Admissions into B.Ed. Course through Common Entrance Test) Rules, 2006
(i)Penal action as per Section 9 of the Andhra Pradesh Educational Institutions {Regulation of Admissions and Prohibition of Capitation Fee) Act 1983 (Andhra Pradesh Act No. 5 of 1983).
