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[Cites 0, Cited by 0] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(2) in National Highways (Fees for the use of National Highway Section and Permanent Bridge-Public Funded Projects) Rules, 1997

(2)There shall be posted a Fee Inspector, with necessarypolice guard to assist at either end of the National Highway Section orpermanent bridge, who shall be authorised to collectfee in respect of any mechanical vehicle using the National Highway Section orpermanent bridge or both, at the rates notified by the Central Governmentseparately.