Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(1)(b) in The Merchant Shipping (Examination of Engine Drivers of Sea-Going Ships) Rules, 1973

(b)on day work in the machinery spaces on board foreign-going or home trade ships as searing, tindal, donkeyman, which man, donkey greaser,greaser or oilman, pumpman or engine room rating or in any other similar capacity; or