Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] Union of India - Subsection Section 1(a) in Companies Act, 1956 - Applicability to Limited Liability Partnership (a)For the word "company" occurring in any of the aforesaid provisions of the Companies Act 1956, the words "limited liability partnership" shall be substituted:
