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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Tamilnadu - Subsection

Section 10(3) in Tamil Nadu Teachers Education University Act, 2008

(3)The holder of the post of Vice Chancellor shall bean academician, who shall have –
(i)experience if at least eight years as an University Professor of any University; or
(ii)experience of at least fifteen years of service as Reader of any University or Reader of any affiliated college