Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Himachal Pradesh - Subsection Section 5(iii) in Himachal Pradesh Micro and Small Enterprises Facilitation Council Rules, 2018 (iii)All the notices / communication for the meeting shall be informed to the petitioner including through Short Message Service and email.
