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[Cites 0, Cited by 3] [Section 12] [Entire Act]

Union of India - Subsection

Section 12(1A) in The Foreign Contribution (Regulation) Act, 2010

(1A)Every person who makes an application under sub-section ( 1) shall be required to open ‘‘FCRA Account’’ in the manner specified in section 17 and mentiondetails of such account in his application.