Delhi High Court - Orders
Kanupriya Bajaj vs Hamdard Institute Of Medical Sciences ... on 11 March, 2026
Author: Jasmeet Singh
Bench: Jasmeet Singh
$~78 to 86
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 9081/2017
KANUPRIYA BAJAJ
.....Petitioner
Through: Mr. JP Sengh, Sr Adv, Mr. Ayush
Gandhi, Adv
versus
HAMDARD INSTITUTE OF MEDICAL SCIENCES AND
RESEARCH AND ORS
.....Respondent
Through: Mr. Saket Sikri, Mr. Ajay Pal Singh
Kullar, Mr. Vikalp Mudgal, Mr.
Prakhar Khanna and Mr. Priyansh
Choudhary, Advs. for R-1.
Mr. T. Singhdev and Mr. Abhijit
Chakravarty for R-3 (NMC)
+ W.P.(C) 9085/2017
NAMAN ARORA
.....Petitioner
Through: Mr. JP Sengh, Sr Adv, Mr. Ayush
Gandhi, Adv
versus
HAMDARD INSITUTE OF MEDICAL SCIENCES AND
RESEARCH AND ORS
.....Respondent
Through: Mr. Saket Sikri, Mr. Ajay Pal Singh
Kullar, Mr. Vikalp Mudgal, Mr.
Prakhar Khanna and Mr. Priyansh
Choudhary, Advs. for R-1.
Mr. T. Singhdev and Mr. Abhijit
Chakravarty for R-3 (NMC)
+ W.P.(C) 9087/2017
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 13/03/2026 at 22:25:08
AJAY DAHIYA
.....Petitioner
Through: Mr. JP Sengh, Sr Adv, Mr. Ayush
Gandhi, Adv.
versus
HAMDARD INSTITUTE OF MEDICAL SCIENCES AND
RESEARCH AND ORS.
.....Respondent
Through: Mr. Saket Sikri, Mr. Ajay Pal Singh
Kullar, Mr. Vikalp Mudgal, Mr.
Prakhar Khanna and Mr. Priyansh
Choudhary, Advs. for R-1.
Mr. T. Singhdev and Mr. Abhijit
Chakravarty for R-3 (NMC)
+ W.P.(C) 9088/2017
ANIKET GANESH JADHAV
.....Petitioner
Through: Mr. JP Sengh, Sr Adv, Mr. Ayush
Gandhi, Adv
versus
HAMDARD INSTITUTE OF MEDICAL SCIENCES AND
RESEARCH AND ORS.
.....Respondent
Through: Mr. Saket Sikri, Mr. Ajay Pal Singh
Kullar, Mr. Vikalp Mudgal, Mr.
Prakhar Khanna and Mr. Priyansh
Choudhary, Advs. for R-1.
Mr. T. Singhdev and Mr. Abhijit
Chakravarty for R-3 (NMC)
+ W.P.(C) 9092/2017
MIRA SAHGAL
.....Petitioner
Through: Mr. JP Sengh, Sr Adv, Mr. Ayush
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 13/03/2026 at 22:25:08
Gandhi, Adv
versus
HAMDARD INSTITUTE OF MEDICAL SCIENCES AND
RESEARCH AND ORS
.....Respondent
Through: Mr. Saket Sikri, Mr. Ajay Pal Singh
Kullar, Mr. Vikalp Mudgal, Mr.
Prakhar Khanna and Mr. Priyansh
Choudhary, Advs. for R-1.
Mr. T. Singhdev and Mr. Abhijit
Chakravarty for R-3 (NMC)
+ W.P.(C) 9093/2017
ALYUZA SAMAN
.....Petitioner
Through: Mr. JP Sengh, Sr Adv, Mr. Ayush
Gandhi, Adv
versus
HAMDARD INSTITUTE OF MEDICAL SCIENCES AND
RESEARCH AND ORS.
.....Respondent
Through: Mr. Saket Sikri, Mr. Ajay Pal Singh
Kullar, Mr. Vikalp Mudgal, Mr.
Prakhar Khanna and Mr. Priyansh
Choudhary, Advs. for R-1.
Mr. T. Singhdev and Mr. Abhijit
Chakravarty for R-3 (NMC)
+ W.P.(C) 9094/2017
ASRA SHAKEEL
.....Petitioner
Through: Mr. JP Sengh, Sr Adv, Mr. Ayush
Gandhi, Adv.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 13/03/2026 at 22:25:08
versus
HAMDARD INSTITUTE OF MEDICAL SCIENCES AND
RESEARCH AND ORS.
.....Respondent
Through: Mr. Saket Sikri, Mr. Ajay Pal Singh
Kullar, Mr. Vikalp Mudgal, Mr.
Prakhar Khanna and Mr. Priyansh
Choudhary, Advs. for R-1.
Mr. T. Singhdev and Mr. Abhijit
Chakravarty for R-3 (NMC)
+ W.P.(C) 9115/2017
RISHA HAQUE
.....Petitioner
Through: Mr. JP Sengh, Sr Adv, Mr. Ayush
Gandhi, Adv
versus
HAMDARD INSTITUTE OF MEDICAL SCIENCES AND
RESEARCH AND ORS.
.....Respondent
Through: Mr. Saket Sikri, Mr. Ajay Pal Singh
Kullar, Mr. Vikalp Mudgal, Mr.
Prakhar Khanna and Mr. Priyansh
Choudhary, Advs. for R-1.
Mr. T. Singhdev and Mr. Abhijit
Chakravarty for R-3 (NMC)
+ W.P.(C) 9117/2017
ASTHA SETH
.....Petitioner
Through: Mr. JP Sengh, Sr Adv, Mr. Ayush
Gandhi, Adv
versus
HAMDARD INSTITUTE OF MEDICAL SCIENCES AND
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 13/03/2026 at 22:25:08
RESEARCH AND ORS
.....Respondent
Through: Mr. Saket Sikri, Mr. Ajay Pal Singh
Kullar, Mr. Vikalp Mudgal, Mr.
Prakhar Khanna and Mr. Priyansh
Choudhary, Advs. for R-1.
Mr. T. Singhdev and Mr. Abhijit
Chakravarty for R-3 (NMC)
CORAM:
HON'BLE MR. JUSTICE JASMEET SINGH
ORDER
% 11.03.2026
List on 27.07.2026.
JASMEET SINGH, J
MARCH 11, 2026/jk
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 13/03/2026 at 22:25:08