Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Gujarat - Section

Section 299 in Gujarat High Court Rules, 1993

299. Process fees for summoning witnesses.

- Process fees to be paid, shall be the same as provided in the table under rule 159 of these rules.