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[Cites 0, Cited by 0] [Section 21(2)] [Section 21] [Entire Act]

State of Chattisgarh - Subsection

Section 21(2)(b) in Chhattisgarh Food and Nutritional Security Act, 2012

(b)application of information and communication technology tools including end-to-end computerization in order to ensure transparent recording of transactions at all levels, and to prevent diversions;