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Union of India - Section

Section 331N in Rules of Procedure and Conduct of Business in Lok Sabha

331N. Reports to have persuasive value.

- The report of the Standing Committees shall have persuasive value and shall be treated as considered advice given by the Committees.][Committee on the Empowerment of Women [Added by L.S. Bn. (II), dated 6.3.1997, Para 1003.]