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[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(2)(d) in Compulsory Deposit Scheme Act, 1963

(d)in the case of a person falling under clause(e) of that section, one-third of one percent.of his turnover during the year immediately preceding the year in which the deposit is required to be made;