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State of Maharashtra - Section

Section 6 in The Maharashtra Felling Of Trees (Regulation) Act 1964

6. Procedure in cases to be dealt with under this Act.

Subject to the provisions of this Act and the rules made there under, the provisions of Chapters XII and XIII of the Code shall apply in relation to cases dealt with under this Act as those provisions apply in relation to cases of unauthorised felling of trees dealt with under the Code.