Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 5] [Entire Act] Union of India - Section Section 6 in The Special Court (Trial of Offences Relating to Transactions in Securities) Act, 1992 6. Cognizance of cases by Special Court.— The Special Court shall take cognizance of or try such cases as are instituted before it or transferred to it as hereinafter provided.
