Section 1(3) in The Rajasthan Weights and Measures (Enforcement) Act, 1958
(3)It shall come into force on such [date] [Came into force relating to units of mass in the districts of Ajmer, Bikaner, Jodhpur, Jaipur, Kotah & Udaipur with effect from 1.10.1958 vide Industries 'A' Dept. Notification No. D. 12791/F. 23(8) Ind/(A)/58, dated 30.9.1958, Published in Rajasthan Gazette Extraordinary, Part 4-C dated 30.9.1958. Also came into force relating to units of mass with effect from 1.5.1960 in the remaining districts of Rajasthan left uncovered by Notification No. D. 12791/F. 23(3) Ind. 'A'/58 dated 30.9.1958 vide Notification No. 3992/F. 23(2) Ind. 'A'/60, dated 29.4.1960 Published in Rajasthan Gazette, Extraordinary, Part 4-C, dated 29.4.1960.] as the State Government may by notification in the Official Gazette, appoint; and different dates may be appointed for different provisions of this Act or for different areas or for different classes of undertakings or for different classes of goods.
