Telangana High Court
Mr. Puneet Dalmia, New Delhi., vs Cbi, Hyd., Thr Standing Counsel., on 14 December, 2021
HIGH COURT OF JUDICAT URE AT HYDERABAD
FOR T HE ST AT E OF T EL ANGANA AND T HE ST AT E OF
ANDHRA PRADESH
TUESDAY, THE TWENTY FIRST DAY OF JUNE
TWO THOUSAND AND SIXTEEN
:PRESENT:
T HE HON'BL E SRI JUST ICE M.S.K.JAISWAL
CRL. P. NO:8575 of 2016
Bet ween:
Mr Puneet Dalmia S/o T H Dalmia,
..... Pet it ioner/Accused No.3
AND
The Cent ral Bureau of Invest igat ion, Hyderabad, t hrough it s
St anding Counsel, High Court at Hyderabad.
.....Respondent /Complainant
Pet it ion under Sect ion 482 of Cr.P.C., praying t hat
in t he circumst ances st at ed in t he pet it ion and t he grounds
filed herein, t he High Court may be pleased t o call for records
of CC No. 12 of 2013 pending on t he file of t he Principal Special
Judge, for CBI Cases Hyderabad at Nampally, Hyderabad and
quash t he same against t he pet it ioner including t he
cognizance orders dat ed 13-05-2013;
The pet it ion coming on for hearing, upon perusing
t he Pet it ion and t he memorandam of grounds filed herein and
upon hearing t he argument s of Sri N. Naveen Kumar, Advocat e
for t he Pet it ioner and of Sri B.Narayana Reddy, Asst . Sol.
General, for t he Respondent , t he Court made t he following.
ORDER:
"T he learned St anding Counsel for Cent ral Bureau of Invest igat ion, Hyderabad, seeks t ime t o file count er.
In t he meant ime, t he learned counsel for t he pet it ioner submit s t hat t he t rial Court post ed C.C.No.12 of 2013 t o 24.06.2016 for framing of charges and if charges are framed, t he pet it ion will become nugat ory.
In t hat view of t he mat t er, t he learned Principal Special Judge for C.B.I.Cases, Hyderabad, is direct ed not t o frame charges for a period of t wo (2) weeks from t oday.
Post on 05.07.2016."
SD/- P.S.KAMESWARA RAO ASSISTANT REGISTRAR //TRUE COPY// For ASSISTANT REGISTRAR To
1. The Special Judge for CBI Cases, Hyderabad, at Nampally.
2. The St at ion House Officer, CBI, ACB, Hyderabad.
3. Two CCs t o Sri B.Narayana Reddy, Asst . Sol. General, High Court of Judicat ure at Hyderbad (OUT)
4. One CC t o Sri P.Naveen Kumar, Advocat e (OPUC)
5. One Spare Copy HIGH COURT AB DRAFT ED ON 22-6-2016 MSKJ,J DAT E: 21-6-2016 ORDER CRL .P. NO. 8575 OF 2016 DIRECT ION