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[Cites 0, Cited by 0] [Section 97] [Entire Act]

Union of India - Subsection

Section 97(3) in The Oil Mines Regulations, 2017

(3)The manager of the mine shall-
(a)provide with an air intake shut-off valve with readily accessible remote control arrangement where a diesel engine is located within thirty metre of a well;
(b)provide with water bath treater, heater treater and flare line, a suitable device for remote ignition of burners; and
(c)ensure to effectively earth all plant, machinery and derricks for dissipation of any static electric charge.