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Bombay High Court

Mac Impex vs Benin Negoce Et Commerce International ... on 22 June, 2022

Author: R. I. Chagla

Bench: R. I. Chagla

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

           INTERIM APPLICATION NO. 672 OF 2020
                             In
                Commercial Suit 853 OF 2018

 Mac Impex                                             ....PETITIONER
             V/S
 Benin Negoce Et Commerce International (bnci),
                                           ....RESPONDENT

Sarl And 4 Ors CORAM : HON'BLE SHRI JUSTICE R. I. CHAGLA J DATE : 22nd June, 2022 P.C. :

Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 10/08/2022 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
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