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[Cites 0, Cited by 0] [Section 65] [Entire Act]

State of Bihar - Subsection

Section 65(10) in The Bihar Co-operative Societies Rules, 1959

(10)The liquidator shall send all processes issued by him for service to the Collector or Sub-divisional Officer concerned, who on receipt thereof, shall proceed as if such processes had been issued by him as a revenue court and shall return the service report to the liquidator.