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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of Punjab - Subsection

Section 3(2)(i) in The Punjab Water Prevention and Control of Pollution Rules, 1977

(i)he shall be paid a fixed salary [equivalent to the maximum of the scale of Chief Engineer in the Department of Public Works, Punjab] [Substituted for the words 'of two thousand seven hundred and fifty rupees' vide Punjab Government Notification No. 8/25/89-STE(5)/2476, dated 27th November, 1998.] per month; and