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Union of India - Section

Section 4 in The Sugar (Price Determination for 2008-2009 Production) Order, 2009

4.

The prices determined under this Order shall apply to the sugar produced in the sugar season 2008-2009 and delivered on or after the date of commencement of sugar season, that is, the 1st day of October 2008. These are provisional prices. Recoveries on account of excess payment made, if my, or additional payments if due, will be made on finalization of prices.