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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Rajasthan - Subsection

Section 19(5) in Statutes of the Homoeopathy University, Jaipur, 2011

(5)The Dean shall coordinate the functioning of the various disciplines/Colleges under his charge, and assist the President in implementing the policies and directions of the Chairperson, the Board of Management and the Academic Council.