Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Himachal Pradesh High Court

Malkiat Singh & Anr. vs . Janki Devi & Ors. on 3 March, 2023

Author: Sushil Kukreja

Bench: Sushil Kukreja

Malkiat Singh & anr. Vs. Janki Devi & Ors.

.

RSA No.171 of 2009 03.03.2023 Present: Ms. Ranjana Chauhan, Advocate vice Mr.Sanjeev Sood, Advocate, for the appellants.

Mr. Romesh Verma, Senior Advocate with Mr.Sumit Sharma, Advocate, for the respondent.

Further time prayed by the learned counsel for list after four weeks.

r to the parties to ascertain the status of the parties. As prayed, ( Sushil Kukreja ) March 03, 2023 Judge (VH) ::: Downloaded on - 03/03/2023 20:34:10 :::CIS