Supreme Court - Daily Orders
Umar Khalid vs State Of Nct Of Delhi on 1 February, 2024
Bench: Bela M. Trivedi, Pankaj Mithal
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ITEM NO.101 COURT NO.14 SECTION II-C
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Criminal Appeal No.2826/2023
UMAR KHALID Appellant(s)
VERSUS
STATE OF NCT OF DELHI Respondent(s)
([TOP OF THE BOARD]
(IA No. 103150/2023 - EXEMPTION FROM FILING O.T., IA No. 94339/2023
- EXEMPTION FROM FILING O.T. & IA No. 103149/2023 - PERMISSION TO
FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES)
WITH
W.P.(Crl.) No. 88/2022 (X)
(FOR ADMISSION and IA No.33503/2022-EXEMPTION FROM FILING O.T.)
W.P.(Crl.) No. 513/2023 (X)
W.P.(C) No. 164/2021 (PIL-W)
(FOR ADMISSION)
W.P.(Crl.) No. 470/2021 (X)
W.P.(Crl.) No. 504/2021 (X)
(FOR STAY APPLICATION ON IA 156827/2021)
W.P.(C) No. 1377/2021 (X)
W.P.(C) No. 230/2022 (PIL-W)
(FOR ADMISSION)
W.P.(Crl.) No. 79/2022 (X)
(FOR ADMISSION)
W.P.(Crl.) No. 80/2022 (X)
W.P.(Crl.) No. 78/2022 (X)
(FOR ADMISSION)
Date : 01-02-2024 These matters were called on for hearing today.
CORAM :
HON'BLE MS. JUSTICE BELA M. TRIVEDI
HON'BLE MR. JUSTICE PANKAJ MITHAL
For Appellant(s)
Mr. Arvind Datar, Sr. Adv.
Ms. Nisha Bhambhani, Adv.
Mr. Rajat Arora, AOR
Mr. Rahul Unnikrishnan, Adv.
Signature Not Verified
Mr. Harshvardhan Kotla, Adv.
Mr. Raghav Kohli, Adv.
Digitally signed by
VISHAL ANAND
Date: 2024.02.01
18:13:21 IST
Reason: Mr. Rohan Alva, Adv.
Ms. Gayatri T., Adv.
Mr. Divyank Yadav, Adv.
Ms. Mariya Shahab, Adv.
Mr. Nibin Louis, Adv.
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Mr. Sandeep Sudhakar Deshmukh, AOR
Mr. Nishant Sharma, Adv.
Mr. Swapnil Anil Walde, Adv.
Mr. Prashant Bhushan, AOR
Mr. Rahul Gupta, Adv.
Mr. N. Sai Vinod, AOR
Mr. Huzefa Ahmedi, Sr. Adv.
Mr. A. Karthik, AOR
Mr. Jaimon Andrews, Adv.
Mr. Ninad Laud, Adv.
Mr. Shahrukh Alam, Adv.
Mr. Ameen Hasan K, Adv.
Mr. Piyo Harold Jaimon, Adv.
Mr. Firdouse Cp, Adv.
Ms. Sumita Hazarika, AOR
For Respondent(s)
Mr. Shuvodeep Roy, AOR
Mr. Kabir Shankar Bose, Adv.
Mr. Saurabh Tripathi, Adv.
Mr. S.V. Raju, A.S.G.
Mr. Mukesh Kumar Maroria, AOR
Mr. Zoheb Hussain, Adv.
Mr. Padmesh Mishra, Adv.
Mr. Arkaj Kumar, Adv.
Mr. Annam Venkatesh, Adv.
Mr. Rajat Nair, Adv.
Mr. S V Raju, A.S.G.
Dr. Reeta Vasishta, Adv.
Mr. Rajat Nair, Adv.
Mr. Annam Venkatesh, Adv.
Mr. Padmesh Mishra, Adv.
Mr. Zoheb Hussain, Adv.
Mr. Shantnu Sharma, Adv.
Mr. Arkaj Kumar, Adv.
Mr. Arvind Kumar Sharma, AOR
UPON hearing the counsel the Court made the following
O R D E R
As prayed for, list the matters on 7-2-2024 on top of the board.
(VISHAL ANAND) (MAMTA RAWAT) ASTT. REGISTRAR-cum-PS COURT MASTER (NSH) 3