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[Cites 0, Cited by 0] [Section 57] [Entire Act]

State of Tamilnadu - Subsection

Section 57(b) in Dr. M.G.R. Medical University (Affiliation of Pharmacy Colleges) Statutes

(b)It shall be competent for the University to inspect the College by sending an Inspector of the University, if the University so deems fit, after giving two weeks notice to the management of the college concerned.