Section 1(3)(viii) in The Employees' Provident Funds Scheme, 1952
(viii)[ as respects coffee curing establishments covered by the notification of the Government of India in the Ministry of Labour and Employment, No. S.R.O. 3411, dated the 26th October, 1957, come into force on the 30th day of November, 1957;] [Inserted by S.R.O. 3972, dated 4.12.1957.]