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State of Odisha - Section

Section 5 in The Orissa Sports Authorities Act, 1994

5. Salaries and allowances and other conditions of service of Chairman and allowances of members.

(1)The Chairman of the Sports Authority shall be entitled to such salary and allowances as may be prescribed.
(2)Other members of the Sports Authority shall be entitled to such allowances as may be proscribed from time to time.