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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Tamilnadu - Subsection

Section 11(b) in Tamil Nadu Motor Vehicles Taxation Rules, 1974

(b)Registration certificate, tax licence and permit, if any, in respect of the vehicle or where such documents are seized or retained by any authority, a certificate obtained from the concerned authority for having seized or retained the documents, has been surrendered to the Secretary to the Regional Transport Authority of the region on or before the date of stoppage of the vehicle.