Supreme Court - Daily Orders
M/S Unissi India Pvt. Ltd vs The State Of Uttar Pradesh on 18 October, 2022
Bench: Chief Justice, Bela M. Trivedi
ITEM NO.825 COURT NO.1 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 18498/2022
(Arising out of impugned final judgment and order dated 06-09-2022
in WRITC No. 6015/2022 passed by the High Court Of Judicature At
Allahabad, Lucknow Bench)
M/S UNISSI INDIA PVT. LTD Petitioner(s)
VERSUS
THE STATE OF UTTAR PRADESH & ANR. Respondent(s)
Date : 18-10-2022 This petition was mentioned today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MS. JUSTICE BELA M. TRIVEDI
For Petitioner(s) Mr. Shubham Singh, Adv.(mentioned by)
Mr. Aditya Singh, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
As prayed for, list the matter(s) on 07.11.2022 before the appropriate Court.
(SANJAY KUMAR-II) (VIRENDER SINGH) ASTT. REGISTRAR-cum-PS BRANCH OFFICER Signature Not Verified Digitally signed by BABITA PANDEY Date: 2022.10.18 16:40:50 IST Reason: