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Supreme Court - Daily Orders

M/S Unissi India Pvt. Ltd vs The State Of Uttar Pradesh on 18 October, 2022

Bench: Chief Justice, Bela M. Trivedi

     ITEM NO.825                            COURT NO.1                  SECTION XI

                                  S U P R E M E C O U R T O F      I N D I A
                                          RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                  No(s).   18498/2022

     (Arising out of impugned final judgment and order dated 06-09-2022
     in WRITC No. 6015/2022 passed by the High Court Of Judicature At
     Allahabad, Lucknow Bench)

     M/S UNISSI INDIA PVT. LTD                                          Petitioner(s)

                                                   VERSUS

     THE STATE OF UTTAR PRADESH & ANR.                                  Respondent(s)

     Date : 18-10-2022 This petition was mentioned today.

     CORAM :
                            HON'BLE THE CHIEF JUSTICE
                            HON'BLE MS. JUSTICE BELA M. TRIVEDI


     For Petitioner(s)                Mr. Shubham Singh, Adv.(mentioned by)
                                      Mr. Aditya Singh, AOR

     For Respondent(s)

                             UPON hearing the counsel the Court made the following
                                                O R D E R

As prayed for, list the matter(s) on 07.11.2022 before the appropriate Court.

(SANJAY KUMAR-II) (VIRENDER SINGH) ASTT. REGISTRAR-cum-PS BRANCH OFFICER Signature Not Verified Digitally signed by BABITA PANDEY Date: 2022.10.18 16:40:50 IST Reason: