Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 28] [Entire Act]

State of Rajasthan - Subsection

Section 28(5) in Rajasthan Co-operative Societies Act, 2001

(5)No member of committee, who has been remove under section 30, shall be eligible for election or appointment as a member of the committee for a period of five years from the date of such removal.