Delhi High Court - Orders
Zydus Wellness Products Ltd vs Dabur India Limited on 31 July, 2024
Author: Rajiv Shakdher
Bench: Rajiv Shakdher, Amit Bansal
$~10
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ FAO(OS) (COMM) 21/2023 & CM 4158/2023
ZYDUS WELLNESS PRODUCTS LTD .....Appellant
Through: Mr C.M. Lall, Senior Advocate with
Mr Sagar Chandra, Mr Shubhie Wahi,
Ms. Ankita Seth and Ms Ananya
Chug, Advocates.
versus
DABUR INDIA LIMITED .....Respondent
Through: Ms Kripa Pandit, Mr Prabhu Tandon,
Mr Christopher Thomas and Ms
Visheshta Kalra, Advocates.
CORAM:
HON'BLE MR. JUSTICE RAJIV SHAKDHER
HON'BLE MR. JUSTICE AMIT BANSAL
ORDER
% 31.07.2024 [Physical Hearing/Hybrid Hearing (as per request)] CM APPL. 43212/2024
1. Mr C.M. Lall, learned senior counsel, who appears on behalf of the appellant, on instructions, seeks to withdraw the above-captioned application with liberty to file a fresh action in accordance with law.
2. The application is, accordingly, dismissed as withdrawn.
3. Liberty as prayed for is granted, albeit, as per law. FAO(OS) (COMM) 21/2023 & CM 4158/2023
4. List the matter on 22.10.2024.
RAJIV SHAKDHER, J AMIT BANSAL, J JULY 31, 2024/rt Click here to check corrigendum, if any This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 09/08/2024 at 23:16:35